Rajeshwari Prasad Misra vs State Of U.P. And 4 Others
2015 Latest Caselaw 627 ALL

Citation : 2015 Latest Caselaw 627 ALL
Judgement Date : 21 May, 2015

Allahabad High Court

Rajeshwari Prasad Misra vs State Of U.P. And 4 Others on 21 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 30012 of 2015
 

 
Petitioner :- Rajeshwari Prasad Misra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ajeet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Sri Ajeet Kumar Singh, learned counsel for the petitioner and Sri Ayank Mishra, learned counsel for the respondents.

Sri Ayank Mishra prays for and is granted three days time to obtain instruction in the matter.

Put up on 28.5.2015 as fresh.

Order Date :- 21.5.2015

Ashish Pd.

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