Pramod Kumar vs State Of U.P. And 5 Others
2015 Latest Caselaw 616 ALL

Citation : 2015 Latest Caselaw 616 ALL
Judgement Date : 21 May, 2015

Allahabad High Court

Pramod Kumar vs State Of U.P. And 5 Others on 21 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 30124 of 2015
 

 
Petitioner :- Pramod Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- R.K. Yadav
 
Counsel for Respondent :- C.S.C.,S.K. Mishra
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Sri R.K. Yadav, learned counsel for the petitioner.

Put up as fresh on 28.5.2015.

Sri Ramanuj Pandey states that now he will be appearing in this case on behalf of the respondents no. 2 to 5.

When the case is next listed the name of Sri Ramanuj Pandey shall be printed as counsel for the respondents.

Order Date :- 21.5.2015

Ashish Pd.

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