Ramruchi Tripathi vs State Of U.P.
2015 Latest Caselaw 597 ALL

Citation : 2015 Latest Caselaw 597 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Ramruchi Tripathi vs State Of U.P. on 20 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 14016 of 2015
 

 
Applicant :- Ramruchi Tripathi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shrinath Dwivedi,Chandra Kant Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Heard learned counsel for the parties.

Orders reserved.

Order Date :- 20.5.2015

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