Satyapal Singh vs Rajpal Singh And 2 Ors.
2015 Latest Caselaw 591 ALL

Citation : 2015 Latest Caselaw 591 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Satyapal Singh vs Rajpal Singh And 2 Ors. on 20 May, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1467 of 2015
 

 
Petitioner :- Satyapal Singh
 
Respondent :- Rajpal Singh And 2 Ors.
 
Counsel for Petitioner :- Anil Sharma,Gaurav Pundir
 
Counsel for Respondent :- Hemendra Pratap Singh,U.K. Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up in the additional cause list on 28.5.2015.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 20.5.2015

Ashish Pd.

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