Sanjai Arora vs The Additional District Judge And ...
2015 Latest Caselaw 589 ALL

Citation : 2015 Latest Caselaw 589 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Sanjai Arora vs The Additional District Judge And ... on 20 May, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2423 of 2015
 

 
Petitioner :- Sanjai Arora
 
Respondent :- The Additional District Judge And Another
 
Counsel for Petitioner :- Neeraj Kumar Mishra
 

 
Hon'ble Ashwani Kumar Mishra,J.

This petition has been filed to expedite the proceedings of SCC Suit No. 18 of 2014.

This Court finds that there is no unusual delay in disposal of the matter which may require any direction from this Court to expedite the proceedings.

The petition consequently fails, and is dismissed, at this stage.

Order Date :- 20.5.2015

Ashish Pd.

Download the LatestLaws.com Mobile App