Smt. Reena Kumari And Another vs Akshya Kumar And 2 Ors.
2015 Latest Caselaw 583 ALL

Citation : 2015 Latest Caselaw 583 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Smt. Reena Kumari And Another vs Akshya Kumar And 2 Ors. on 20 May, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2282 of 2015
 

 
Petitioner :- Smt. Reena Kumari And Another
 
Respondent :- Akshya Kumar And 2 Ors.
 
Counsel for Petitioner :- Vivek Prakash Mishra
 
Counsel for Respondent :- D.S. Pandey
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioners prays for and is granted two weeks time to file supplementary affidavit substantiating his averments made in paragraph-22 of the petition.

List in the first week of July, 2015.

Order Date :- 20.5.2015

Ashish Pd.

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