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Lokendra Singh And Another vs Jaidev Singh (Since Deceased)And ...
2015 Latest Caselaw 579 ALL

Citation : 2015 Latest Caselaw 579 ALL
Judgement Date : 20 May, 2015

Allahabad High Court
Lokendra Singh And Another vs Jaidev Singh (Since Deceased)And ... on 20 May, 2015
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2414 of 2015
 

 
Petitioner :- Lokendra Singh And Another
 
Respondent :- Jaidev Singh (Since Deceased)And 3 Others
 
Counsel for Petitioner :- S.Lal,Abhilasha Singh,Ashutosh Yadav
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up as fresh on 28th May, 2015 in order to enable learned counsel for the petitioners to file an amendment application.

Order Date :- 20.5.2015

Ashish Pd.

 

 

 
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