Om Prakash & 11 Others vs Smt. Urmila Paliwal (Since ...
2015 Latest Caselaw 578 ALL

Citation : 2015 Latest Caselaw 578 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Om Prakash & 11 Others vs Smt. Urmila Paliwal (Since ... on 20 May, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2128 of 2015
 

 
Petitioner :- Om Prakash & 11 Others
 
Respondent :- Smt. Urmila Paliwal (Since Deceased) & 5 Others
 
Counsel for Petitioner :- V. Sahai,B. Dayal
 
Counsel for Respondent :- B.B. Paul
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the request made by learned counsel for the petitioners, put up as fresh on 26.5.2015.

Order Date :- 20.5.2015

Ashish Pd.

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