Kamla Prasad Singh vs Jai Prakash Singh And 4 Others
2015 Latest Caselaw 574 ALL

Citation : 2015 Latest Caselaw 574 ALL
Judgement Date : 20 May, 2015

Allahabad High Court

Kamla Prasad Singh vs Jai Prakash Singh And 4 Others on 20 May, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2054 of 2015
 

 
Petitioner :- Kamla Prasad Singh
 
Respondent :- Jai Prakash Singh And 4 Others
 
Counsel for Petitioner :- Deo Prakash Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the request made by learned counsel for the petitioner, list in the first week of July 2015.

Order Date :- 20.5.2015

Ashish Pd.

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