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Santosh Singh vs State Of U.P.
2015 Latest Caselaw 565 ALL

Citation : 2015 Latest Caselaw 565 ALL
Judgement Date : 19 May, 2015

Allahabad High Court
Santosh Singh vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 
Criminal Misc. Correction Application No.177036 of 2015
 
                           In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13307 of 2015
 

 
Applicant :- Santosh Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Prasad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant does not want to press this correction application and it is accordingly dismissed as not pressed.

Order Date :- 19.5.2015

RU

 

 

 
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