Uttar Pradesh Avas Evam Vikas ... vs Dal Chand & Others
2015 Latest Caselaw 563 ALL

Citation : 2015 Latest Caselaw 563 ALL
Judgement Date : 19 May, 2015

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs Dal Chand & Others on 19 May, 2015

Bench: Sudhir Agarwal, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 410 of 1996
 

 
Appellant :- Uttar Pradesh Avas Evam Vikas Parishad
 
Respondent :- Dal Chand & Others
 
Counsel for Appellant :- 
 
Counsel for Respondent :- P.K. Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shashi Kant,J.

1. Perused the office report dated 11.5.2015.

2. Notice was issued to the appellant to engage another counsel but none has appeared, though the appeal has been called in revised.

3. The appeal is accordingly dismissed for want of prosecution.

4. Interim order, if any, stands vacated.

Order Date :- 19.5.2015

Ashish Pd.

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