Davendra Singh @ Babu Ji vs State Of U.P.
2015 Latest Caselaw 562 ALL

Citation : 2015 Latest Caselaw 562 ALL
Judgement Date : 19 May, 2015

Allahabad High Court

Davendra Singh @ Babu Ji vs State Of U.P. on 19 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16786 of 2015
 

 
Applicant :- Davendra Singh @ Babu Ji
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.R. Singh,Ajay Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the applicant, put up on 25.5.2015 as unlisted before appropriate Bench.

Order Date :- 19.5.2015

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