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Anil Kumar And 2 Others vs State Of U.P. & Another
2015 Latest Caselaw 560 ALL

Citation : 2015 Latest Caselaw 560 ALL
Judgement Date : 19 May, 2015

Allahabad High Court
Anil Kumar And 2 Others vs State Of U.P. & Another on 19 May, 2015
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 13799 of 2015
 

 
Applicant :- Anil Kumar And 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Jai Raj Singh Tomar,Kavita Tomar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants is directed to file complete order sheet of Complaint Case No.718 of 2011 (Ajay Kumar Vs. Anil Kumar and others), under sections 323, 324, 506 I.P.C.,  pending in the Court of Judicial Magistrate, Bhognipur, Kanpur Nagar within a week.

Put up on 27.52015 as unlisted.

Order Date :- 19.5.2015

RU

 

 

 
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