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M.D.A. vs Kaley Khan & Others
2015 Latest Caselaw 559 ALL

Citation : 2015 Latest Caselaw 559 ALL
Judgement Date : 19 May, 2015

Allahabad High Court
M.D.A. vs Kaley Khan & Others on 19 May, 2015
Bench: Sudhir Agarwal, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 376 of 1996
 

 
Appellant :- M.D.A.
 
Respondent :- Kaley Khan & Others
 
Counsel for Appellant :- P.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shashi Kant,J.

1. Called in revised. None appeared to press this appeal.

2. The appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.5.2015

Ashish Pd.

 

 

 
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