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Ajit & Another vs State Of U.P.
2015 Latest Caselaw 558 ALL

Citation : 2015 Latest Caselaw 558 ALL
Judgement Date : 19 May, 2015

Allahabad High Court
Ajit & Another vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3444 of 2012
 

 
Appellant :- Ajit & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that criminal appeal is still under search.

Let the matter be placed as unlisted on 21.5.2015 along with the record.

Order Date :- 19.5.2015

RU

 

 

 
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