Janta Rice Mills & Others vs Punjab And Sindh Bank & Another
2015 Latest Caselaw 557 ALL

Citation : 2015 Latest Caselaw 557 ALL
Judgement Date : 19 May, 2015

Allahabad High Court

Janta Rice Mills & Others vs Punjab And Sindh Bank & Another on 19 May, 2015

Bench: Sudhir Agarwal, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 422 of 1996
 

 
Appellant :- Janta Rice Mills & Others
 
Respondent :- Punjab And Sindh Bank & Another
 
Counsel for Appellant :- V.K.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shashi Kant,J.

1. Called in revised. None appeared to press this appeal.

2. The appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.5.2015

Ashish Pd.

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