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Ajay Sharma vs State Of U.P.
2015 Latest Caselaw 556 ALL

Citation : 2015 Latest Caselaw 556 ALL
Judgement Date : 19 May, 2015

Allahabad High Court
Ajay Sharma vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16785 of 2015
 

 
Applicant :- Ajay Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Kant
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit. The applicant shall have one week thereafter to file rejoinder affidavit.

List this case after expiry of aforesaid period before the appropriate Bench.

Order Date :- 19.5.2015

RU

 

 

 
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