Shailendra Pratap Singh vs State Of U.P. Thru Prin.Secy. Home ...
2015 Latest Caselaw 534 ALL

Citation : 2015 Latest Caselaw 534 ALL
Judgement Date : 15 May, 2015

Allahabad High Court

Shailendra Pratap Singh vs State Of U.P. Thru Prin.Secy. Home ... on 15 May, 2015

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE SINGLE No. - 6729 of 2006
 

 
Petitioner :- Shailendra Pratap Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Home & 7 Ors.
 
Counsel for Petitioner :- Mahendra Singh Rathore
 
Counsel for Respondent :- C.S.C.,Dipak Seth,Pradeep Chandola
 

 
Hon'ble Dilip Gupta,J.

Card notice was issued to the petitioner on 21 November 2014. Neither the petitioner has appeared nor any counsel has appeared to press the petition on behalf of the petitioner.

The writ petition is, accordingly, dismissed. Interim order, if any, stands vacated.

Order Date :- 15.5.2015

(Dilip Gupta, J.)

Download the LatestLaws.com Mobile App