Khushnuma Parveen @ Chhaya Devi vs State Of U.P. And Another
2015 Latest Caselaw 532 ALL

Citation : 2015 Latest Caselaw 532 ALL
Judgement Date : 15 May, 2015

Allahabad High Court

Khushnuma Parveen @ Chhaya Devi vs State Of U.P. And Another on 15 May, 2015

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 166 of 2008
 

 
Revisionist :- Khushnuma Parveen @ Chhaya Devi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- A.C. Nigam
 
Counsel for Opposite Party :- Govt.Advocate
 
Hon'ble Dinesh Gupta, J.

The case is passed over for the day on the illness slip of Sri A.C. Nigam, learned counsel for the revisionist.

List this revision in the next cause list.

Order Date :- 15.05.2015.

Vinod.

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