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Nawabzada. S. Haider Ali Khan vs U.P. Sunni Central Waqf Boqrd And 2 ...
2015 Latest Caselaw 471 ALL

Citation : 2015 Latest Caselaw 471 ALL
Judgement Date : 11 May, 2015

Allahabad High Court
Nawabzada. S. Haider Ali Khan vs U.P. Sunni Central Waqf Boqrd And 2 ... on 11 May, 2015
Bench: Dilip Gupta, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 14521 of 2015
 

 
Petitioner :- Nawabzada. S. Haider Ali Khan
 
Respondent :- U.P. Sunni Central Waqf Boqrd And 2 Ors.
 
Counsel for Petitioner :- Manish Goyal,Manish Gupta
 
Counsel for Respondent :- Bakhteyar Yusuf
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Vinod Kumar Misra,J.

Place this petition on 12 May 2015.

Order Date :- 11.5.2015

SK

(Dilip Gupta, J.)

(Vinod Kumar Misra, J.)

 

 

 
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