Ram Prakash Tripathi ... vs Union Of India Thru Secy. Sec. ...
2015 Latest Caselaw 463 ALL

Citation : 2015 Latest Caselaw 463 ALL
Judgement Date : 8 May, 2015

Allahabad High Court

Ram Prakash Tripathi ... vs Union Of India Thru Secy. Sec. ... on 8 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1753 of 2009
 

 
Petitioner :- Ram Prakash Tripathi (R.P.Tripathi) S/O Late B.P. Tripathi
 
Respondent :- Union Of India Thru Secy. Sec. Education & Ors.
 
Counsel for Petitioner :- O.P. Srivastava
 
Counsel for Respondent :- A.S.G.,Alok Mathur,Surendra P.,V.K.Dubey
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

This case is passed over on the illness slip of Mr. V.K. Dubey, learned counsel for the respondent.

List again.

Order Date :- 8.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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