Subhash Chand Tayal vs State Of U.P. And 2 Others
2015 Latest Caselaw 446 ALL

Citation : 2015 Latest Caselaw 446 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Subhash Chand Tayal vs State Of U.P. And 2 Others on 7 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 7439 of 2014
 

 
Petitioner :- Subhash Chand Tayal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- H.P. Dube
 
Counsel for Respondent :- C.S.C.,Nalin Kumar Sharma,Nipun Singh
 

 
Hon'ble B. Amit Sthalekar,J.

As prayed by Shri H.P. Dube, learned counsel for the petitioner, list in the next cause list.

Order Date :- 7.5.2015

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