Prop. Sunil Kumar & Anr. vs King George'S Medical ...
2015 Latest Caselaw 444 ALL

Citation : 2015 Latest Caselaw 444 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Prop. Sunil Kumar & Anr. vs King George'S Medical ... on 7 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 198 of 2015
 

 
Petitioner :- Prop. Sunil Kumar & Anr.
 
Respondent :- King George'S Medical University, Thru. Registrar & Anr.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- Krishna Chandra
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

This case is adjourned on the request of Sri Krishna Chandra, learned counsel for the respondent.

List on 13.5.2015 as fresh.

Order Date :- 7.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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