State Of U.P. Thru ... vs Tota Ram And Another
2015 Latest Caselaw 441 ALL

Citation : 2015 Latest Caselaw 441 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

State Of U.P. Thru ... vs Tota Ram And Another on 7 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 495 of 2015
 

 
Petitioner :- State Of U.P. Thru Prin.Secy.Deptt.Of Home Lko. & Others
 
Respondent :- Tota Ram And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

Steps have been filed by learned counsel for the petitioners, which are taken on record.

Office to proceed.

Order Date :- 7.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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