State Of U.P. Thru Prin.Secy.Food ... vs Amar Singh And Another
2015 Latest Caselaw 440 ALL

Citation : 2015 Latest Caselaw 440 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

State Of U.P. Thru Prin.Secy.Food ... vs Amar Singh And Another on 7 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 493 of 2015
 

 
Petitioner :- State Of U.P. Thru Prin.Secy.Food & Civil Supplies & Others
 
Respondent :- Amar Singh And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

Sri Jagdambika Prasad Tripathi, learned Advocate appears for respondent no.1 by filing his vakalatnama. The same is taken on record.

Two weeks' time as prayed by Sri Tripathi is allowed to file counter affidavit.

List thereafter.

Order Date :- 7.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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