Dr. Sangam Lal Gupta vs State Of U.P. Thru. Prin. Secy., ...
2015 Latest Caselaw 439 ALL

Citation : 2015 Latest Caselaw 439 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Dr. Sangam Lal Gupta vs State Of U.P. Thru. Prin. Secy., ... on 7 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 479 of 2015
 

 
Petitioner :- Dr. Sangam Lal Gupta
 
Respondent :- State Of U.P. Thru. Prin. Secy., Higher Education & 4 Others
 
Counsel for Petitioner :- Kamesh Gupta
 
Counsel for Respondent :- C.S.C.,A.S.G.,Sanjay Kumar Singh
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

Three days' further time, as prayed by learned Standing Counsel is allowed to seek instructions.

List on 12.5.2017 as fresh.

Order Date :- 7.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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