Usha Bunkar vs General Officer,Commanding In ...
2015 Latest Caselaw 436 ALL

Citation : 2015 Latest Caselaw 436 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Usha Bunkar vs General Officer,Commanding In ... on 7 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 44835 of 2013
 

 
Petitioner :- Usha Bunkar
 
Respondent :- General Officer,Commanding In Chief,Central Command & 2 Ors.
 
Counsel for Petitioner :- Ankit Gaur,G. Gaur,R.C. Singh
 
Counsel for Respondent :- Prashant Mathur,Shakti Dhar Dubey
 

 
Hon'ble B. Amit Sthalekar,J.

As prayed list in the week commencing 6.7.2015.

Order Date :- 7.5.2015

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