Deveshdas vs State Of U.P. & 9 Others
2015 Latest Caselaw 435 ALL

Citation : 2015 Latest Caselaw 435 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Deveshdas vs State Of U.P. & 9 Others on 7 May, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- APPLICATION U/S 482 No. - 11465 of 2015
 

 
Applicant :- Deveshdas
 
Opposite Party :- State Of U.P. & 9 Others
 
Counsel for Applicant :- Chandra Prakash Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Anjani Kumar Mishra,J.

Issue notice.

Order Date :- 7.5.2015

Priyanka

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