Citation : 2015 Latest Caselaw 434 ALL
Judgement Date : 7 May, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 20818 of 2012 Petitioner :- Laxman Dubey Respondent :- State Of U.P. & Others Counsel for Petitioner :- Ajay Bhanot,Sanjeev Kumar Pandey Counsel for Respondent :- C.S.C.,Lallan Verma,Samir Sharma Hon'ble B. Amit Sthalekar,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 7.5.2015
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