Satish Kumar Tripathi vs State Of U.P.Thoru.Its ...
2015 Latest Caselaw 430 ALL

Citation : 2015 Latest Caselaw 430 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Satish Kumar Tripathi vs State Of U.P.Thoru.Its ... on 7 May, 2015

Bench: Shri Narayan Shukla, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 584 of 2015
 

 
Petitioner :- Satish Kumar Tripathi
 
Respondent :- State Of U.P.Thoru.Its Prin.Secy.Rural Engineering & Ors.
 
Counsel for Petitioner :- Raj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Rajan Roy,J.

Put up on 12.5.2015 as fresh.

Order Date :- 7.5.2015

A.Nigam

(Rajan Roy,J.) (Shri Narayan Shukla,J.)

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