Virendra Nath Upadhyay vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 428 ALL

Citation : 2015 Latest Caselaw 428 ALL
Judgement Date : 7 May, 2015

Allahabad High Court

Virendra Nath Upadhyay vs State Of U.P. And 4 Ors. on 7 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 22168 of 2015
 

 
Petitioner :- Virendra Nath Upadhyay
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- V.B. Khare,A.K. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

As prayed by Shri A.K. Shukla, learned counsel for the petitioner, list in the next cause list.

Order Date :- 7.5.2015

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