C/M, Janta Inter College Falauda vs State Of U.P. & 3 Others
2015 Latest Caselaw 416 ALL

Citation : 2015 Latest Caselaw 416 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

C/M, Janta Inter College Falauda vs State Of U.P. & 3 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25887 of 2015
 

 
Petitioner :- C/M, Janta Inter College Falauda
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Awadh Narain Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

A request has been made on behalf of Mr. S.A. Gilani who has entered appearance on behalf of private respondents that this matter be taken up on 12th May, 2015.

Accordingly and on his request, let this petition be included in the list of fresh cases of 12th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

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