Arti Jayaswal vs State Of U.P. & 2 Others
2015 Latest Caselaw 415 ALL

Citation : 2015 Latest Caselaw 415 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Arti Jayaswal vs State Of U.P. & 2 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 45229 of 2014
 

 
Petitioner :- Arti Jayaswal
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Rakesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner contends that the petitioner appeared in the High School Examination in 2012. Her date of birth however was wrongly shown in the mark sheet issued by the Board. He has also referred to the application for correction as forwarded by the Principal of the institution and appended at Page 15-A of the writ petition. He submits that till date no steps have been taken by the Board for redressal of the above grievance.

In light of the above, let the learned Standing Counsel complete his instructions/file his Affidavit in this matter within a period of two weeks from today.

List this petition again on 27th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh