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Shyam Baran Singh Chauhan vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 413 ALL

Citation : 2015 Latest Caselaw 413 ALL
Judgement Date : 6 May, 2015

Allahabad High Court
Shyam Baran Singh Chauhan vs State Of U.P. And 3 Ors. on 6 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24869 of 2015
 

 
Petitioner :- Shyam Baran Singh Chauhan
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Rahul Srivastava
 
Counsel for Respondent :- C.S.C.,Sikandar Khan
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner is permitted to amend the cause title of the writ petition.

The said exercise be taken during the course of the day.

Let this matter be included in the list of fresh cases of 11th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

 

 

 
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