Uzma Khanam And 2 Others vs State Of U.P.And 2 Others
2015 Latest Caselaw 412 ALL

Citation : 2015 Latest Caselaw 412 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Uzma Khanam And 2 Others vs State Of U.P.And 2 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 53103 of 2014
 

 
Petitioner :- Uzma Khanam And 2 Others
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Haji S.Kamal Khan
 
Counsel for Respondent :- C.S.C.,R.A. Akhtar,Vivek Varma
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioners informs that despite the order passed by this Court on 22.4.2015, Sri R.A. Akhtar, learned counsel appearing for the Commission has not filed his Counter Affidavit. He is also not present even in the revised call.

Accordingly, list this petition again on 14th May, 2015.

Sri Akhtar may comply with the order dated 22.4.2015 in the meanwhile.

The learned counsel for the petitioners undertakes to inform Sri Akhtar of this order passed today in writing.

Order Date :- 6.5.2015

Arun K. Singh

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