Prabhunath Tiwari vs State Of U.P.And 4 Others
2015 Latest Caselaw 410 ALL

Citation : 2015 Latest Caselaw 410 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Prabhunath Tiwari vs State Of U.P.And 4 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25930 of 2015
 

 
Petitioner :- Prabhunath Tiwari
 
Respondent :- State Of U.P.And 4 Others
 
Counsel for Petitioner :- Parmeshwar Yadav
 
Counsel for Respondent :- C.S.C.,H.K. Singh
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the petitioner, include this petition in the list of fresh cases of 13th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

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