C/M Adarsh Inter College Siwan ... vs State Of U.P. And 3 Others
2015 Latest Caselaw 409 ALL

Citation : 2015 Latest Caselaw 409 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

C/M Adarsh Inter College Siwan ... vs State Of U.P. And 3 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25850 of 2015
 

 
Petitioner :- C/M Adarsh Inter College Siwan Kalan And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- L.P. Singh
 
Counsel for Respondent :- C.S.C.,Girish Kumar Singh
 

 
Hon'ble Yashwant Varma,J.

On the request of Sri L.P. Singh, learned counsel for the petitioners, let this petition be included in the list of fresh cases of 11th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

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