Mahendra Singh And 6 Others vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 408 ALL

Citation : 2015 Latest Caselaw 408 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Mahendra Singh And 6 Others vs State Of U.P. And 4 Ors. on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26092 of 2015
 

 
Petitioner :- Mahendra Singh And 6 Others
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Sanjeev Singh,Z.A. Siddiqui
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri Sanjeev Singh, who has instructions to appear in this matter, let this petition be included in the list of fresh cases of 14th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

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