Afzal Uddin Ahmad And Another vs State Of U.P. And Another
2015 Latest Caselaw 407 ALL

Citation : 2015 Latest Caselaw 407 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Afzal Uddin Ahmad And Another vs State Of U.P. And Another on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10712 of 2015
 

 
Petitioner :- Afzal Uddin Ahmad And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- S.F.A. Naqvi,Faizan Ahmad
 
Counsel for Respondent :- Govt.Advocate,Dr. Arun Srivastava
 

 
Hon'ble Yashwant Varma,J.

Heard.

Orders reserved.

Order Date :- 6.5.2015

Arun K. Singh

Download the LatestLaws.com Mobile App