Mohd. Anees Mansoori vs State Of U.P. & Another
2015 Latest Caselaw 406 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 24170 of 2010
 

 
Applicant :- Mohd. Anees Mansoori
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K.Singh,Sunil Vashisth
 
Counsel for Opposite Party :- Govt. Advocate,Harish Chandra Mishra,T.K. Mishra
 

 
Hon'ble Arvind Kumar Mishra-I,J.

At the time of moving of criminal misc. listing application no.127083 of 2015, notice was purportedly given to Sri S.K. Singh, the learned counsel for the applicant but no one appears on behalf of the applicant.

Sri Mahesh Kumar Tripathi, Advocate holding brief of Sri T.K. Mishra, learned counsel for the opposite party no.2 submits that in this case, interim order was granted by this Court in the year 2010 and the matter is pending ever since.

Learned counsel for the opposite party no.2 submits that this matter may be disposed of on merits as early as possible.

In view of the fact that no one appears on behalf of the applicant, list this case in the week commencing 25.05.2015.

Order Date :- 6.5.2015

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