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Suresh Kumar And 10 Others vs State Of U.P. Thru' Secry. And 2 ...
2015 Latest Caselaw 405 ALL

Citation : 2015 Latest Caselaw 405 ALL
Judgement Date : 6 May, 2015

Allahabad High Court
Suresh Kumar And 10 Others vs State Of U.P. Thru' Secry. And 2 ... on 6 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 68667 of 2014
 

 
Petitioner :- Suresh Kumar And 10 Others
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- Amitabh Singh
 
Counsel for Respondent :- C.S.C.,Anand Tiwari,Neeraj Tiwari
 

 
Hon'ble Yashwant Varma,J.

Sri Neeraj Tiwari, learned counsel appearing for the respondent-University states that he has received instructions and that his Affidavit is under preparation.

Accordingly and on his request, this matter shall stand adjourned today to be listed again on 25th May, 2015.

Office to print the name of Sri Alok Tiwari as counsel for the petitioners who has entered appearance by filing his Vakalatnama, when the matter is listed next.

Order Date :- 6.5.2015

Arun K. Singh

 

 

 
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