C/M, Kisan Majdoor Madhyamik ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 404 ALL

Citation : 2015 Latest Caselaw 404 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

C/M, Kisan Majdoor Madhyamik ... vs State Of U.P. & 2 Others on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25915 of 2015
 

 
Petitioner :- C/M, Kisan Majdoor Madhyamik Vidyalaya
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Satish Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the petitioner, let this matter be included in the list of fresh cases of 13th May, 2015.

Order Date :- 6.5.2015

Arun K. Singh

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