Citation : 2015 Latest Caselaw 403 ALL
Judgement Date : 6 May, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 17942 of 2015 Petitioner :- Beauty Singh And 101 Ors. Respondent :- State Of U.P. And 4 Ors. Counsel for Petitioner :- Siddharth Khare,Ashok Khare Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Learned Standing Counsel prays for and is granted two weeks' time to complete his instructions/file his response on this petition.
Considering the fact that this issue has been raised in various other petitions this matter along with connected petitions shall be called on 21st May, 2015.
List on the date fixed.
Order Date :- 6.5.2015
Arun K. Singh
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