Ghasitey vs Dy. Director Of Consolidation, ...
2015 Latest Caselaw 402 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - B No. - 46271 of 2010
 

 
Petitioner :- Ghasitey
 
Respondent :- Dy. Director Of Consolidation, Lalitpur & Others
 
Counsel for Petitioner :- A.K. Singh,B.K. Pandey,S.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Order on withdrawal application 

The petitioner has filed the application for dismissing the writ petition as withdrawn, along with the application affidavit of sole petitioner Shri Ghasitey @ Jugal Kishore has been filed.

The application is allowed.

The writ petition is dismissed as withdrawn. 

Order Date :- 6.5.2015

IB

Case :- WRIT - B No. - 46271 of 2010

Petitioner :- Ghasitey

Respondent :- Dy. Director Of Consolidation, Lalitpur & Others

Counsel for Petitioner :- A.K. Singh,B.K. Pandey,S.N. Singh

Counsel for Respondent :- C.S.C.

Hon'ble Ram Surat Ram (Maurya),J.

Order on writ petition 

The writ petition is dismissed as withdrawn.

For order see order of date passed on the withdrawal application.

Order Date :- 6.5.2015

IB