C/M Shri Dan Kunwar Inter College vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 389 ALL

Citation : 2015 Latest Caselaw 389 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

C/M Shri Dan Kunwar Inter College vs State Of U.P. And 4 Ors. on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25684 of 2015
 

 
Petitioner :- C/M Shri Dan Kunwar Inter College
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Nitinjay Pandey
 

 
Hon'ble Yashwant Varma,J.

On a request made by Sri Nitinjay Pandey, learned counsel appearing for the respondent No. 5, this matter shall stand adjourned today.

Let it be included in the list of fresh cases of 8th May, 2015.

Order Date :- 5.5.2015

Arun K. Singh

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