Ankit Jat vs State Of U.P.
2015 Latest Caselaw 388 ALL

Citation : 2015 Latest Caselaw 388 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Ankit Jat vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14449 of 2014
 

 
Applicant :- Ankit Jat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhir Kumar Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for applicant, list in the week commencing 18.5.2015.

Order Date :- 5.5.2015

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