Arvind Kumar Singh And 2 Others vs State Of U.P. And Another
2015 Latest Caselaw 387 ALL

Citation : 2015 Latest Caselaw 387 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Arvind Kumar Singh And 2 Others vs State Of U.P. And Another on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 12106 of 2015
 

 
Applicant :- Arvind Kumar Singh And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashish Kr. Nagvanshi,M.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicants prays for adjournment of this petition today.

Accordingly and on his request, let this application be included in the Supplementary List of fresh cases of appropriate Court on 14th May, 2015.

The matter shall not be treated as part-heard or tied-up to this Bench.

Order Date :- 5.5.2015

Arun K. Singh

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