Mayawati @ Mayadevi And Another vs State Of U.P.
2015 Latest Caselaw 385 ALL

Citation : 2015 Latest Caselaw 385 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Mayawati @ Mayadevi And Another vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3886 of 2014
 

 
Appellant :- Mayawati @ Mayadevi And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit has been filed by learned A.G.A. in Criminal Appeal No.3765 of 2014 (Permeshwari Vs State of U.P.) is taken on record.

Learned A.G.A. is directed to file counter affidavit in compliance of the order dated 13.10.2014 within two weeks.

List this case in the week commencing 25.5.2015.

Order Date :- 5.5.2015

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