Suraj vs State Of U.P.
2015 Latest Caselaw 382 ALL

Citation : 2015 Latest Caselaw 382 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Suraj vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 4639 of 2014
 

 
Appellant :- Suraj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sriprakash Dwivedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. is directed to comply with the order dated 9.12.2014 passed by this Court within two weeks.

List this case in the week commencing 25.5.2015.

Order Date :- 5.5.2015

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