In The Matter Of M/S Shri Lakshmi ... vs Unknown
2015 Latest Caselaw 381 ALL

Citation : 2015 Latest Caselaw 381 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

In The Matter Of M/S Shri Lakshmi ... vs Unknown on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY PETITION No. - 22 of 2015
 

 
Petitioner :- In The Matter Of M/S Shri Lakshmi Cotsyn Limited
 
Counsel for Petitioner :- Virendra Kumar
 

 
Hon'ble Yashwant Varma,J.

Sri Srivastava, learned counsel appearing in support of this writ petition prays for time to file a Supplementary Affidavit bringing on record the steps allegedly taken by the Secured Creditors against the respondent-Company under the provisions of the SARFAESI Act.

Accordingly, this matter shall stand adjourned today.

Let it be included in the list of fresh cases of 26th May, 2015.

Order Date :- 5.5.2015

Arun K. Singh

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